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Sanjay Laxman Bakal And Others vs Jt. Charity Commissioner, Amravati ...
2024 Latest Caselaw 14268 Bom

Citation : 2024 Latest Caselaw 14268 Bom
Judgement Date : 6 May, 2024

Bombay High Court

Sanjay Laxman Bakal And Others vs Jt. Charity Commissioner, Amravati ... on 6 May, 2024

Author: G. A. Sanap

Bench: G. A. Sanap

                                                               1                                    34 fa1157.23.odt


                                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                : NAGPUR BENCH : NAGPUR.

                                                  FIRST APPEAL NO. 1157 OF 2023
                                        SANJAY LAXMAN BAKAL AND OTHERS
                                                     VERSUS
                        JOINT CHARITY COMMISSIONER, AMRAVATI REGION, AMRAVATI AND OTHERS.
                   -------------------------------------------------------------------------------------------------------
                   Office Notes, Office Memoranda of                         Court's or Judge's Order
                   Coram, appearances, Court's Orders
                   or directions and Registrar's order
                   -------------------------------------------------------------------------------------------------------
                                             Mr. J. J. Chandurkar, Advocate for the appellants.
                                             Mr. S. C. Joshi, A.G.P. for respondent no.1

                                                     CORAM : G. A. SANAP, J.

DATE : MAY 06, 2024.

1. Heard learned advocate for the appellants.

2. ADMIT.

3. Learned Asst. Government Pleader waives service of notice on behalf of respondent no.1

4. Record and proceedings is received.

5. Paper book be filed within twelve weeks from today.

Civil Application (CAF) No. 2265 of 2023 (stay) Stand over after summer vacation. In the meantime, there shall be stay to the effect and operation of impugned judgment and order dated 10.05.2022 passed by the Joint Charity Commissioner, Amravati in Application No. 13/2021, till the next date only.




                                                                                      ( G. A. SANAP, J. )
Signed by: DIWALE                 Diwale

Designation: PS To Honourable Judge Date: 07/05/2024 17:56:52

 
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