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Jamsheed Minchor Panday vs Shernaz Faroukh Lawyer
2024 Latest Caselaw 14227 Bom

Citation : 2024 Latest Caselaw 14227 Bom
Judgement Date : 6 May, 2024

Bombay High Court

Jamsheed Minchor Panday vs Shernaz Faroukh Lawyer on 6 May, 2024

Bench: Nitin Jamdar, M. M. Sathaye

                                                                    Board Sr.No.:-115

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

              APPEALS LODGING NO. 901 OF 2023
                            In
              TESTAMENTARY SUITS 29 OF 2012

 Jamsheed Minocher Panday                       ....PETITIONER
             V/S
 Shernaz Faroukh Lawyer                      ....RESPONDENT

WITH APPEALS NO. 11 OF 2023 In TESTAMENTARY SUITS 29 OF 2012

Bai Avabai Hormusji Tata Trust For Charitable ....PETITIONER Objects V/S Shernaz Faroukh Lawyer And 6 Ors ....RESPONDENT

WITH APPEALS NO. 14 OF 2023 In TESTAMENTARY SUITS 29 OF 2012

Amoha Traders Pvt Ltd ....PETITIONER V/S Shernaz Faroukh Lawyer ....RESPONDENT

WITH APPEALS NO. 10 OF 2023 In

TESTAMENTARY SUITS 29 OF 2012

Manek Dara Sukhadwalla ....PETITIONER V/S Shernaz Faroukh Lawyer And 5 Ors. ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 6140 OF 2023 In APPEALS STAMP NO. 901 OF 2023

Jamsheed Minchor Panday ....PETITIONER V/S Shernaz Faroukh Lawyer ....RESPONDENT

Mr. Girish Godbole, Senior Advocate a/w Mr. Kedar Kanetkar i/b Pan India Legal Services LLP for Appellant in Appeal No.901 of 2023 Mr. Atul Damle, Senior Advocate a/w Mr. Premlal Krishnan, Ms. Rehmat Lokhandwala, Mr. Nadeem Shama, Mr. Siddharth Seshadri, Mr. Prashant Bothre and Ms. Payal Wardhan i/b Pan India Legal Services LLP for Appellant in Appeal/10/2023. Mr. Pankaj Vijayan i/b Intra Legal for Appellant in Appeal/11/2023. Mr. Somiran Sharma i/b PMH Law for Appellant in Appeal/14/2023 Mr. Karl Tamboly a/w Mr. Jonathan S. Solomon, Ms. Meetali Mendhe, Mr.Agastya Shreenivasan (Through VC) & Ms. Sakshi Sharma, Administrator Mr. Darius Khambata, Senior Advocate a/w Mr. Rahul Narichania,Senior Advocate, Mr. Parag A. Kabadi, Mr. Tushar Hathiramani & Ms. Anshita Sethi i/b

Mr. Manish Bohra i/b

CORAM : HON'BLE SHRI JUSTICE NITIN JAMDAR & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 6th May, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )

 
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