Mr. Nikhilesh Kesrichand Jhaveri And ... vs M/S New Era Fabrics Ltd And Ors
2024 Latest Caselaw 14062 Bom

Bombay High Court

Mr. Nikhilesh Kesrichand Jhaveri And ... vs M/S New Era Fabrics Ltd And Ors on 3 May, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                            Board Sr.No.:-911

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10478 OF 2022

 Mr. Nikhilesh Kesrichand Jhaveri And Anr              ....PETITIONER
             V/S
 M/s New Era Fabrics Ltd And Ors                     ....RESPONDENT

Mr. Sharan Jagtiani, Senior Advocate with Mr. Vishal Narichania, Mrs. Sushma Singh & Ms. Sayali Sawant, for Petitioner in WP/10478/2022 Mr. Sharan Jagtiani, Senior Advocate with Mr. Vishal Narichania i/b Mr. Neel Gala, for Petitioner in WP/14712/2023 Mr. Pradeep Thorat with Mr. Gaurang Mehta, Ms. Neelam Dedhia, Ms. Neha Bhosale, Ms. Anuja Divadkar & Mr. Abdul

Mr. Sean Wassoodew with Ms. Ashna Shah, for Respondent

Mr. Chetan Kapadia, Senior Advocate with Ms. Vidisha Rohira, Mr. Devansh Bheda, Ms. Sneha Golecha & Ms. Amita Jasani i/b

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 3rd May, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )