Mr. Nikhilesh Kesharichand Jhaveri And ... vs New Era Fabrics Ltd. And Ors
2024 Latest Caselaw 14061 Bom

Bombay High Court

Mr. Nikhilesh Kesharichand Jhaveri And ... vs New Era Fabrics Ltd. And Ors on 3 May, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                      Board Sr.No.:-911

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 10478 OF 2022

 Mr. Nikhilesh Kesrichand Jhaveri And Anr        ....PETITIONER
             V/S
 M/s New Era Fabrics Ltd And Ors               ....RESPONDENT

WITH WRIT PETITION NO. 14712 OF 2023

Mr. Nikhilesh Kesharichand Jhaveri And Ors ....PETITIONER V/S New Era Fabrics Ltd. And Ors ....RESPONDENT

Mr. Sharan Jagtiani, Senior Advocate with Mr. Vishal Narichania, Mrs. Sushma Singh & Ms. Sayali Sawant, for Petitioner in WP/10478/2022

Mr. Sharan Jagtiani, Senior Advocate with Mr. Vishal Narichania i/b Mr. Neel Gala, for Petitioner in WP/14712/2023

Mr. Pradeep Thorat with Mr. Gaurang Mehta, Ms. Neelam Dedhia, Ms. Neha Bhosale, Ms. Anuja Divadkar & Mr. Abdul

Mr. Sean Wassoodew with Ms. Ashna Shah, for Respondent

Mr. Chetan Kapadia, Senior Advocate with Ms. Vidisha Rohira, Mr. Devansh Bheda, Ms. Sneha Golecha & Ms. Amita Jasani i/b

CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 3rd May, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )