Shri Kisan @ Babu Narhari Sadafule vs The State Of Maharashtra
2024 Latest Caselaw 14059 Bom

Citation : 2024 Latest Caselaw 14059 Bom
Judgement Date : 3 May, 2024

Bombay High Court

Shri Kisan @ Babu Narhari Sadafule vs The State Of Maharashtra on 3 May, 2024

Author: N. R. Borkar

Bench: N. R. Borkar

                                                                              Board Sr.No.:-24

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 706 OF 1999

 Shri Kisan @ Babu Narhari Sadafule .                  ....APPELLANT
             V/S
 The State Of Maharashtra .                          ....RESPONDENT

Adv. Trupti Khamkar for Petitioner Adv. Sukanta A. Karmakar APP, for Respondent/State

CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 3rd May, 2024 P.C. :