Anand Diliprao Tekale vs The State Of Maharashtra
2024 Latest Caselaw 14058 Bom

Bombay High Court

Anand Diliprao Tekale vs The State Of Maharashtra on 3 May, 2024

                                                            780.2022BA
                                  -1-


        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   BENCH AT AURANGABAD

           956 BAIL APPLICATION NO. 780 OF 2022
                   ANAND DILIPRAO TEKALE
                           VERSUS
                 THE STATE OF MAHARASHTRA
                                  ...
Advocate for Applicant : Mr. More P. P.
APP for Respondent/State : Mrs.Pratibha J. Bharad
Advocate for assist to P.P. : Mr. Gore Ravindra Vitthal
                               .....
                            CORAM : SANJAY A. DESHMUKH, J.

DATED : 3rd MAY, 2024. PER COURT :-

. In view of the prayer of the trial Court one month time to

complete the trial and pronounce the judgment is extended i.e. till the

end of June, 2024, considering the Summer vacation.

(SANJAY A. DESHMUKH, J.)

sga