Ganpat Baburao Barve And Ors vs Kishabai Baburao Barve @ Kishabai W/O ...
2024 Latest Caselaw 13797 Bom

Bombay High Court

Ganpat Baburao Barve And Ors vs Kishabai Baburao Barve @ Kishabai W/O ... on 2 May, 2024

                                     (1)                  901 sa 262.21

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                   901 SECOND APPEAL NO. 262 OF 2021

                GANPAT BABURAO BARVE AND ORS
                           VERSUS
 KISHABAI BABURAO BARVE @ KISHABAI W/O PARAJI YAMGAR AND ORS

                                      .....
             Advocate for Appellant : Mr. Salgar Suresh Prabhakr
              Advocate for Respondents : Mr. C. C. Deshpande
                                      .....

                               CORAM :     Y.G. KHOBRAGADE, J.

                               DATE :      02.05.2024

P.C.:-

1. A letter dated 22.04.2024 received by the Registry of this Court

from the learned C.J.S.D., Sonpeth seeking extension of six months time to

decide the suit.

2. Vide judgment and order dated 11.12.2023 the learned trial

Court was directed to decide the suit within a period of three months

therefrom, however, the suit is still not decided. Accordingly, six months time

is extended as prayed for.

[Y.G. KHOBRAGADE, J.]

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