Cholamandalam Ms General Insurnace ... vs Radhabai Dinkar Patil And 6 Others
2024 Latest Caselaw 13777 Bom

Bombay High Court

Cholamandalam Ms General Insurnace ... vs Radhabai Dinkar Patil And 6 Others on 2 May, 2024

Author: R.G. Avachat

Bench: R.G. Avachat

                                                                 932-CA-2112-24.odt




            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       BENCH AT AURANGABAD

                   CIVIL APPLICATION NO. 2112 OF 2024
                                   IN
                   FIRST APPEAL (ST) NO. 4645 OF 2024

Cholamandalam MS General Insurance Co. Ltd.            ..APPLICANT
      VERSUS
Radhabai Dinkar Patil and Others                       ..RESPONDENTS

                                    ....
Mr. A.S. Usmanpurkar, Advocate for applicant
                                    ....

                                           CORAM : R.G. AVACHAT AND
                                                   NEERAJ P. DHOTE, JJ
                                           DATE : 02nd MAY, 2024

PER COURT :


1.        This is an application for condonation of forty eight day's delay in

preferring first appeal against judgment and award dated 07 th September,

2023 passed by Motor Accident Claims Tribunal, Latur in Motor Accident

Claims Petition No. 153 of 2015.



2.        Office note shows that all the respondents have been served.

However, none appears for Respondent Nos.1 to 5.         Learned counsel for

Respondent Nos.6 and 7 is absent. On the previous date also none appeared

for the respondents.




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                                                                     932-CA-2112-24.odt



3.         For the reasons given in the application, we proceed to pass the

following order :-

                                     ORDER

(I) Civil application is allowed.

(II) Delay of forty eight days in filing the first appeal stands condoned.

(III) First appeal be registered. On registration, issue notice before admission to the respondents.

(IV) Call Record and Proceedings with Paper-book.

(V) List the first appeal on 25th June, 2024.

( NEERAJ P. DHOTE, J. ) ( R.G. AVACHAT, J. ) SSD