Bombay Dyeing And Manufacturing Co. ... vs Yogesh Vinayak Tipre
2024 Latest Caselaw 13772 Bom

Citation : 2024 Latest Caselaw 13772 Bom
Judgement Date : 2 May, 2024

Bombay High Court

Bombay Dyeing And Manufacturing Co. ... vs Yogesh Vinayak Tipre on 2 May, 2024

Author: Sandeep V. Marne

Bench: Sandeep V. Marne

                                                                              Board Sr.No.:-10

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 4916 OF 2007

 Bombay Dyeing And Manufacturing Co. Ltd. ....PETITIONER
 (dmt Plant)
             V/S
 Yogesh Vinayak Tipre                    ....RESPONDENT

Mr. Avinash Jalisatgi a/w Mr. T.R. Yadav a/w Ms. Divya Wadekar for Petitioner.

Mr. Sachin Punde for Respondent.


        CORAM :                HON'BLE SHRI JUSTICE SANDEEP V.
                               MARNE J
        DATE :                 2nd May, 2024
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

Download the LatestLaws.com Mobile App