Mahindra And Mahindra Limited vs The Federal Bank Ltd
2024 Latest Caselaw 6977 Bom

Bombay High Court

Mahindra And Mahindra Limited vs The Federal Bank Ltd on 4 March, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                     1        18-SJ-74-2021.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION
                         IN ITS COMMERCIAL DIVISION
                    SUMMONS FOR JUDGMENT NO.74 OF 2021
                                   IN
                   COMMERCIAL SUMMARY SUIT NO.101 OF 2021

 MAHINDRA AND MAHINDRA
 LIMITED                                               ... PLAINTIFF
          VS.
 THE FEDERAL BANK LTD                                  ... DEFENDANT
                                   -------
 Mr. Gautam Ankhad, Mr. Ankur Shah, Ms. Tanjul Sharma, Mr. Dhruv V. i/b
 Dhruve Liladhar & Co., Advocate for the Plaintiff.

 Mr. Umesh Shetty, Senior Advocate i/b Mr. Vivek S. Sawant, Advocate for
 the Defendant-Bank.
                                -------
                   CORAM : ABHAY AHUJA, J.

DATE : 04 MARCH, 2024. P.C. :

1. Pursuant to earlier orders of this Court, the matter had been listed

for Mr. Shetty, learned Senior Counsel to commence his arguments on

behalf of the Defendant-Bank. Mr. Shetty, learned Senior Counsel has

substantially concluded his arguments. For Mr. Shetty, to continue, list on

26th March, 2024 as Part Heard.

(ABHAY AHUJA, J.)

Ksg 1 of 1