Ganpat Vithalrao Rautrao vs Punjabrao Gunaji Ghalappa Died Lrs ...
2024 Latest Caselaw 6776 Bom

Bombay High Court

Ganpat Vithalrao Rautrao vs Punjabrao Gunaji Ghalappa Died Lrs ... on 1 March, 2024

           IN THE JUDICATURE OF HIGH COURT AT BOMBAY
                      BENCH AT AURANGABAD


               941 WRIT PETITION NO. 5029 OF 2018

                     GANPAT VITHALRAO RAUTRAO
                                 VERSUS
   PUNJABRAO GUNAJI GHALAPPA DIED LRS NANDABAI PUNJABRAO
                         GHALAPPA AND OTHERS
                                    ...
 Advocate for the Petitioner : Mr. Amol Joshi h/f Deshmukh Rajendra S.
             AGP for Respondents-State : Mr. V. M. Chate
      Advocate for Respondents No.1A to 1C : Mr. U. B. Bilolikar
                                    ...

                              WITH
                CIVIL APPLICATION NO. 8626 OF 2018
                         IN WP/5029/2018
                                ....

                                  CORAM : ARUN R. PEDNEKER, J.

Dated : March 01, 2024 PER COURT :-

1. Part Heard.

2. The Advocates for respective parties are requested to prepare

brief synoptical notes comprising of the list of dates, issues involved

in the matter and the submissions to be canvassed, along with list of

Judgments.

3. List the matter on 15/03/2024.

( ARUN R. PEDNEKER, J. )

vj gawade/-.