Sunil Vithalrao Shinde vs Ali Shan Noor Mohammad Shaikh
2024 Latest Caselaw 6741 Bom

Bombay High Court

Sunil Vithalrao Shinde vs Ali Shan Noor Mohammad Shaikh on 1 March, 2024

                                                           935-fa-214-2024.odt
                                     (1)


             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                      FIRST APPEAL NO. 214 OF 2024
                                 WITH
                      FIRST APPEAL NO. 215 OF 2024

                           Sunil Vithalrao Shinde
                                  VERSUS
                     Ali Shan Noor Mohammad Shaikh
                                      ...
             Advocate for Appellant : Mr. Patni Pramod Fulchand
                AGP for Respondent/State : Mr. A.S. Shinde
              Advocate for Respondent No.1 : Mr. Mohsin Khan
                                      ...
                                     CORAM : S.G. MEHARE, J.

DATED : MARCH 01, 2024

PER COURT:-

1. Time granted to the learned counsel for the appellant to

take the steps to bring another appeal pending before the District

Court against the portion of the judgment impugned before this Court

about succession.

2. List the matter on 12.03.2024.

(S.G. MEHARE, J.)

Mujaheed//