Maa Ganga Hamal Sahakari Sanstha ... vs The Collector, Gondia And Others
2024 Latest Caselaw 6738 Bom

Bombay High Court

Maa Ganga Hamal Sahakari Sanstha ... vs The Collector, Gondia And Others on 1 March, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 8200 OF 2023
                              In
                        STAMP NO. OF

 Maa Ganga Hamal Sahakari Sanstha Maryadit, ....PETITIONER
 Mirchitola, Thr. Secy. Manishkumar W. Mate
 And Anr
              V/S
 The Collector, Gondia And Others           ....RESPONDENT

AMIT VASANTRAO BAND for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 1st March, 2024 P.C. :

Shri S.V.Manohar Ld.Sr.Counsel with shri A.V.Band Adv. for the petitioner. Mrs.K.R.Deshpande AGP for R-1 & 2. Shri S.K.Bhandarkar Adv. for R-3. CLOSED FOR JUDGMENT/ORDERS.

( FOR REGISTRAR JUDICIAL )