Gurudatta Sahakari Gruhanirman ... vs City And Industrial Development ...
2024 Latest Caselaw 6735 Bom

Bombay High Court

Gurudatta Sahakari Gruhanirman ... vs City And Industrial Development ... on 1 March, 2024

Author: G.S. Patel

Bench: G.S. Patel

                                                                           904-ASWP-9545-2022.DOC




                                                                                                      Amol



                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION
                                          WRIT PETITION NO. 9545 OF 2022


                       Gurudatta Sahakari Gruhanirman Sanstha                             ...Petitioner
                       Maryadit
                            Versus
                       City & Industrial Development Corporation of                    ...Respondent
                       Maharashtra Ltd (CIDCO)


                       Mr Ajit Tamhane, with Rohan Tamhane & Ashish Ghadge, i/b
                            Tamhane & Co, for the Petitioner.
                       Mr GS Hedge, Senior Advocate, i/b PM Bhansali, for the
                            Respondent-CIDCO.


                                                     CORAM      G.S. Patel &
                                                                Kamal Khata, JJ.

DATED: 1st March 2024 PC:-

1. Arguments concluded.

AMOL PREMNATH JADHAV

2. Reserved for judgment.

(Kamal Khata, J) (G. S. Patel, J)

1st March 2024