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Ganesh Rambhau Ghatge vs Suhasani Late Prithviraj Patel And ...
2024 Latest Caselaw 6734 Bom

Citation : 2024 Latest Caselaw 6734 Bom
Judgement Date : 1 March, 2024

Bombay High Court

Ganesh Rambhau Ghatge vs Suhasani Late Prithviraj Patel And ... on 1 March, 2024

           IN THE JUDICATURE OF HIGH COURT AT BOMBAY
                      BENCH AT AURANGABAD


                915 WRIT PETITION NO. 14312 OF 2023

                        GANESH RAMBHAU GHATGE
                                   VERSUS
             SUHASANI LATE PRITHVIRAJ PATEL AND OTHERS
                                      ...
          Advocate for the Petitioner : Mr. Patil Milind M. (Beedkar)
           Advocate for Respondents No.1 to 4 : Mr. R. M. Sayyad
                                      ...

                                     CORAM : ARUN R. PEDNEKER, J.

Dated : March 01, 2024 PER COURT :-

1. The Advocates for respective parties are requested to prepare

brief synoptical notes comprising of the list of dates, issues involved

in the matter and the submissions to be canvassed, along with list of

Judgments.

2. List the matter on 22/03/2024.

3. Interim relief, if any granted earlier, to continue till then.

( ARUN R. PEDNEKER, J. )

vj gawade/-.

 
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