Seva Samajik Vikas Sanstha Trhough Its ... vs State Of Maharashtra, Through Its Chief ...
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Bombay High Court

Seva Samajik Vikas Sanstha Trhough Its ... vs State Of Maharashtra, Through Its Chief ... on 1 March, 2024

                                                                     Board Sr.No.:-908

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

       WRIT PETITION LODGING NO. 30945 OF 2023

 Anusuchit Jati Jamati Shikshan Sanstha Through....PETITIONER
 Its President Mr. Bhushan Govind Ramteke
              V/S
 State Of Maharashtra Through Its Chief      ....RESPONDENT

Secretary Of Government Of Maharashtra

WITH WRIT PETITION LODGING NO. 33274 OF 2023

Seva Samajik Vikas Sanstha Trhough Its ....PETITIONER Authorised Representative Mr Bhushan Govind Ramteke V/S State Of Maharashtra, Through Its Chief ....RESPONDENT Secretary Of Government Of Maharashtra

WITH WRIT PETITION LODGING NO. 33281 OF 2023

Yukti Multipurpose Society, Through Its ....PETITIONER Chairman Mrs Anupama Maroti Nagarkar V/S State Of Maharashtra, Through Its Chief ....RESPONDENT Secretary Of Government Of Maharashtra

WITH WRIT PETITION LODGING NO. 33310 OF 2023

Prasang Magaswargiy Samajkalyan Sanstha, ....PETITIONER Through Its President Mr Gajapal Payaruji Ingole V/S State Of Maharashtra, Through Its Chief ....RESPONDENT Secretary Of Government Of Maharashtra

WITH WRIT PETITION LODGING NO. 33311 OF 2023

Bharatiya Samajik Bahuuddeshiy Vikas Sanstha,....PETITIONER Chandrapur, Through Its President Mangal Kawdu Telang V/S State Of Maharashtra, Through Its Chief ....RESPONDENT Secretary Of Government Of Maharashtra

Mr. Nitin Thakkar Sr.Adv. Along with Mr. Sanjiv Sawant, Mr.Sandeep Barve, Mr. Santosh Wagh and Ms. Sonali Patil i/b B.K.Barve and Co. For Petitioner in WPL/30945/2023. Mr. Bhushan Ramteke petitioner in Person in WPL/33274/2023. Dr. Uday Warunjikar a/w Mr. Sandeep Barve and Ms. Sonali Patil i/b B.K.Barve and Co. for Petitioner in WPL/33281/2023. Mr. Abhijeet Desai a/w Mr. Sandeep Barve and Ms. Sonali Patil, Mr. Karan Gajra, Mr. Digvijay Kachare, Ms. Daksha Punghera and Mr. Vijay Singh i/b B.K.Barve and Co. For Petitioner in WPL/33310/2023. Mr. Sanjiv Sawant a/w Mr. Sandeep Barve and Ms. Sonali Patil i/b B.K.Barve and Co. For Petitioner in WPL/33311/2023. Dr. Birendra Saraf AG with Mr. Milind V More Addl.GP with Mr. Kushal Amin Adv. For State in WPL/30945/2023 and WPL/33281/2023.

Dr. Birendra Saraf AG with Smt. P.H.Kantharia GP with Mr. Abhay L Patki Addl.GP with Smt. Jyoti Chavan Addl.GP with Mr. Kushal Amin Adv. For State in WPL/33274/2023 and

WPL/33310/2023.

Dr. Birendra Saraf AG with Smt. P.H.Kantharia GP with Smt.Jyoti chavan Addl.GP with Mr. Kushal Amin Adv. For State in WPL/33311/2023.

CORAM : HON'BLE THE CHIEF JUSTICE & HON'BLE JUSTICE SHRI ARIF S. DOCTOR, JJ DATE : 1st March, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )