The State Of Maharashtra vs Nitin S/O. Bapuji Amrute
2024 Latest Caselaw 950 Bom

Bombay High Court

The State Of Maharashtra vs Nitin S/O. Bapuji Amrute on 15 January, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                            1              43APPLN2817.2019.odt
                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  BENCH AT AURANGABAD.

                                           43 CRIMINAL APPLICATION NO. 2817 OF 2019

                                                      The State Of Maharashtra
                                                               VERSUS
                                                       Nitin S/o. Bapuji Amrute
                                                                   ...
                                             Mr. S. D. Ghayal - Addl. Public Prosecutor,
                                                       None for the respondent
                                                                   ...

                                                                CORAM :    R. G. AVACHAT
                                                                                  AND
                                                                           NEERAJ P. DHOTE, JJ.

                                                                DATED :    15TH JANUARY, 2024

                             PER COURT : -

1. By the present application, the Applicant/State seeks condonation of 86 days delay in preferring the Application seeking leave to Appeal against the Judgment and Order dated 08.02.2019 passed by the learned Sessions Judge, Nanded, acquitting the respondent.

2. Heard learned APP for the applicant/State. None for respondent.

3. For the reasons mentioned in the application, same is allowed. Delay is condoned.

4. Application for Leave to Appeal by State be registered.

                              [NEERAJ P. DHOTE]                                  [R. G. AVACHAT]
                                   JUDGE                                              JUDGE
                             SG Punde

Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 17/01/2024 11:02:44