Antara Housing Llp vs Primeland Constructions
2024 Latest Caselaw 939 Bom

Bombay High Court

Antara Housing Llp vs Primeland Constructions on 15 January, 2024

Author: R. I. Chagla

Bench: R. I. Chagla

                                                                                       Board Sr.No.:-7

      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
          ORDINARY ORIGINAL CIVIL JURISDICTION

     INTERIM APPLICATION LODGING NO. 9653 OF 2023
                          In
COMMERCIAL EXECUTION APPLICATION STAMP NO. 8847 OF 2023

      Antara Housing Llp                                       ....PETITIONER
                 V/S
      Primeland Constructions                                ....RESPONDENT

Ms.Sneha Marjadi i/b Bellator Legal Services LLP for the Applicant/Judgment Creditor. Adv. Pankaj S. Shinde i/b Mr. Adv. Ravi Kotian for Respondent Nos.1 to 3.

Mr.Amey Sawant for Respondent No.4

CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 15th January, 2024 P.C. :

Stand over to 06/02/2024 for settlement/ for filing consent terms.

( ASSOCIATE )