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Vikram Coils Private Limited vs Metform Corporation
2024 Latest Caselaw 839 Bom

Citation : 2024 Latest Caselaw 839 Bom
Judgement Date : 12 January, 2024

Bombay High Court

Vikram Coils Private Limited vs Metform Corporation on 12 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                   31. SJ 17-23 in COMSS 64-22 @ IAL 20337-23 in SJ.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                   SUMMONS FOR JUDGMENT NO. 17 OF 2023
                                  IN
                  COMMERCIAL SUMMARY SUIT NO. 64 OF 2022


 Vikram Coils Private Limited                              ...Plaintiff
       V/s.
 Metform Corporation                                       ...Defendant

                                   WITH
                  INTERIM APPLICATION (L) NO. 20337 OF 2023
                                    IN
                   SUMMONS FOR JUDGMENT NO. 17 OF 2023

 Mr. Shahrukh Shaikh i/b Mr. Rohit Shetty for Plaintiff.
 Mr. Sandeep K. Singh for Defendants No. 1 to 6.

                               CORAM      :        ABHAY AHUJA, J.
                               DATE       :        12th JANUARY, 2024


 P.C. :


 1.       Mentioned out of turn at 10.30 a.m.



2. Mr. Singh, learned Counsel appears for Defendants No. 1 to 6

and once again seeks some more time in the matter. On a query from

the Court whether the brief propositions and supporting documents as

per the order dated 1st January, 2024, have been filed, this Court is

informed that the pleadings are complete.

31. SJ 17-23 in COMSS 64-22 @ IAL 20337-23 in SJ.doc

3. Mr. Shaikh, learned Counsel for the Plaintiff has no objection, if

time is granted. Accordingly, list on 9th February, 2024.

(ABHAY AHUJA, J.)

 
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