Abhijeet @ Chochya Ashok Sangare vs The State Of Maharashtra
2024 Latest Caselaw 836 Bom

Bombay High Court

Abhijeet @ Chochya Ashok Sangare vs The State Of Maharashtra on 12 January, 2024

Author: A. S. Gadkari

Bench: A. S. Gadkari

                   Osk                                                                 234-Apeal-22-2015.doc



                                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                                CRIMINAL APPELLATE JURISDICTION

                                                  CRIMINAL APPEAL NO. 22 OF 2015

                   Eknath Laxman Shinde & Ors.                             ... Appellants
                              V/s.
                   The State of Maharashtra                                ... Respondent


                                                             WITH
                                                CRIMINAL APPEAL NO. 1053 OF 2022

                   Abhijeet @ Chochya Ashok Sangare                        ... Appellant
                              V/s.
                   The State of Maharashtra                                ... Respondent



                   Mr. Daulat G. Khamkar for Appellant in Appeal/22/2015.
                   Mr. Aashay B. Topiwala a/w. Mr. Vrushabh Savla for Appellant in
                   Appeal/1053/2022.
                   Ms. A.A. Talekar, A.P.P. for Respondent-State.


                                                             CORAM : A. S. GADKARI AND
                                                                     SHYAM C. CHANDAK, JJ.

DATE : 12th January 2024.

P.C. :

. Closed for Judgment.

                         ( SHYAM C. CHANDAK, J. )                          ( A.S. GADKARI, J. )




OMKAR      SHIVAHAR

SHIVAHAR KUMBHAKARN KUMBHAKARN Date:

2024.01.16 11:43:56 +0530