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Narayan Balbhim Mundhekar And Anr vs Ankush Vithal Patule And Ors
2024 Latest Caselaw 827 Bom

Citation : 2024 Latest Caselaw 827 Bom
Judgement Date : 12 January, 2024

Bombay High Court

Narayan Balbhim Mundhekar And Anr vs Ankush Vithal Patule And Ors on 12 January, 2024

                                   -1-
                                                           sa57.01.odt

        IN THE HIGH COURT OF JUDICATURE OF BOMBAY
                    BENCH AT AURANGABAD

                  974 SECOND APPEAL NO. 57 OF 2001

Narayan s/o Balbhim Mundhekar                          .. Appellant

       Versus

Ankush s/o Vithal Patule                               .. Respondent

Mr. A. G. Kanade, Advocate for the appellant.


                                CORAM : R. M. JOSHI, J.

DATE : 12th JANUARY, 2024. PER COURT :

1. After completion of submissions of learned counsel for the

appellant, he seeks time to place before the Court the judgments on

which he seeks to place reliance on.

2. At his request, stand over to 17th January, 2024.

( R. M. JOSHI) Judge dyb

 
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