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Satish Madhusudan Bhat vs Ador Welding Limited And 12 Ors
2024 Latest Caselaw 601 Bom

Citation : 2024 Latest Caselaw 601 Bom
Judgement Date : 10 January, 2024

Bombay High Court

Satish Madhusudan Bhat vs Ador Welding Limited And 12 Ors on 10 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1      21 ss 10-22 with sj 31-23 in ss 10-22-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                             SUMMARY SUIT NO.10 OF 2022
                                        WITH
                          SUMMONS OF JUDGMENT NO.31 OF 2023
                                         IN
                             SUMMARY SUIT NO.10 OF 2022

 Satish Madhusudan Bhat                                    ... Plaintiff
       Vs.
 Ador Welding Limited and ors.                             ... Defendants
                                  -------
 Dr. Chanchal Chaudhary through Video Conferencing with Mr.
 Nandkumar, Advocates for the Plaintiff.
 Mr. Prathamesh Kamat with Mr. Ahetesham Thaver, Mr. Kayush Zaiwalla
 and Mr. Meherdad Kavarana i/by M/s ALMT Legal, Advocates for the
 Defendants.
                                  -------
                  CORAM : ABHAY AHUJA, J.

DATE : 10 JANUARY, 2024. P.C. :

1. The arguments in the Summons for Judgment have been

concluded. However, both the learned counsel submit that they could

consider settling this matter amicably, if some time is granted.

2. Accordingly, for the parties to explore possibility of settlement, list

on 7th February, 2024.

3. In the event, the settlement does not come through, liberty to

counsel to file one page note containing a summary of their arguments.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1

 
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