Mahindra And Mahindra Limited vs The Federal Bank Ltd
2024 Latest Caselaw 588 Bom

Bombay High Court

Mahindra And Mahindra Limited vs The Federal Bank Ltd on 10 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                  7-SJ-74-2021.doc


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                   ORDINARY ORIGINAL CIVIL JURISDICTION
                       IN ITS COMMERCIAL DIVISION

                  SUMMONS FOR JUDGMENT NO.74 OF 2021
                                 IN
                 COMMERCIAL SUMMARY SUIT NO.101 OF 2021

 MAHINDRA AND MAHINDRA LIMITED                           )...PLAINTIFF
          V/s.
 THE FEDERAL BANK LIMITED                                )...DEFENDANT

 Ms.Vinodini Srinivasan a/w. Ms.Sonali Aggarwal i/by Dhruv Liladhar &
 Co., Advocate for the Plaintiff.
 Mr.Umesh Shetty, Senior Advocate i/by Mr.Vivek J. Sawant, Advocate
 for the Defendant.

                               CORAM       :     ABHAY AHUJA, J.

DATE : 10th JANUARY 2024

P.C. :

1. At the joint request of the learned Counsel for the parties, list on

25th January 2024 at 2.30 p.m.

(ABHAY AHUJA, J.)