Bombay High Court
Paraji Tulashiram Kullal ( Deceased) vs The Sub Divisional Officer, Baramati on 10 January, 2024
Author: M.M. Sathaye
Bench: Nitin Jamdar, M.M. Sathaye
1 9. CPSt. 13638.23 with connected.doc
JPP
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CONTEMPT PETITION (ST.) NO. 13638 OF 2023
Shrirang Devram Gadadare ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION (ST.) NO. 13657 OF 2023
Parvatibai Dnyanoba Lavange (deceased) ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION (ST.) NO. 13664 OF 2023
Jaysingh Kisan Gardare ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION (ST.) NO. 24993 OF 2023
Babanrao Vithoba Pingale (deceased) ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
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2 9. CPSt. 13638.23 with connected.doc
with
CONTEMPT PETITION (ST.) NO. 25000 OF 2023
Kaluram Gujaba Gaddare ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION (ST.) NO. 25008 OF 2023
Rajaram Balu Kullal (deceased) ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION NO. 5 OF 2024
Shripati Bhiva Thakar (deceased) ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION NO. 6 OF 2024
Vithoba Ravaji Jadhav (deceased) ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION NO. 7 OF 2024
Baban Bahiru Londhe ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
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3 9. CPSt. 13638.23 with connected.doc
CONTEMPT PETITION NO. 8 OF 2024
Vaman Bala Bande ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION NO. 9 OF 2024
Shivaji Baban Pingle ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION NO. 10 OF 2024
Sunil Kisan Gardare ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION NO. 11 OF 2024
Sonaba Gangadhar Khaladkar ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati ... Respondent
with
CONTEMPT PETITION (ST.) NO. 31990 OF 2023
Paraji Tulashiram Kullal (deceased) ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati & Ors. ... Respondents
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4 9. CPSt. 13638.23 with connected.doc
with
CONTEMPT PETITION (ST.) NO. 31991 OF 2023
Kerba Kondiba Pingale (deceased) ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati & Ors. ... Respondents
with
CONTEMPT PETITION (ST.) NO. 35619 OF 2023
Mahadeo Nama Pangarkar (deceased) ... Petitioner
V/s.
The Sub-Divisional Officer, Baramati & Ors. ... Respondents
Mr. R.N. Gite with Mr. Rohit D. Gorade for the Petitioners
Mr. B.V. Samant, Addl.G.P. with Ms. R.M. Shinde, AGP for the
Respondent - State in CPSt. 13638/23
Ms. Neha Bhide, 'B' Panel Counsel for the Respondent - State in
CPSt. 13657/23
Ms. N.M. Mehra, AGP for the Respondent - State in CPSt.
13664/23
Mr. B.V. Samant, Addl. G.P. with Ms. N.M. Mehra, AGP for
Respondent - State in CPSt. 24993/23, 25000/23, 25008/23,
25042/23, CP 5/24, 6/24, 7/24
Mr. B.V. Samant, Addl.G.P. with Mr. M.M. Pabale, AGP for
Respondent - State in CP 8/24
Ms. R.A. Salunkhe, AGP for the Respondent - State in CP 9/24
Mr. V.M. Mali, AGP for the Respondent - State in CP 10/24
Mr. S.H. Kankal, AGP for the Respondent - State in CP 11/24
CORAM : NITIN JAMDAR &
M.M. SATHAYE, JJ.
DATE : 10 JANUARY 2024
P.C. :-
5 9. CPSt. 13638.23 with connected.doc
Contempt Petition (St.) Nos. 31990, 31991 and 35619
of 2023 are not on today's board.
2. The Petitioners contend that the Respondents have
committed contempt of the judgment and order passed by the
Division Bench of this Court dated 1 March 2019 in Writ Petition
No. 9267 of 2017 and other connected matters. The learned
Counsel for the Petitioners states that the Respondents were directed
to undertake certain actions specified therein within a period of one
year and this time limit is not adhered to till date in the year 2024.
3. Before we proceed in the contempt jurisdiction, we give
one opportunity to the Respondents to place before us their
commitments regarding the completion of the proceedings as
directed by this Court.
4. Stand over to 23 January 2024 under the caption "For
Directions".
M.M. SATHAYE, J. NITIN JAMDAR, J.
