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Sunil Kisan Gardare vs The Sub Divisional Officer Baramati
2024 Latest Caselaw 554 Bom

Citation : 2024 Latest Caselaw 554 Bom
Judgement Date : 10 January, 2024

Bombay High Court

Sunil Kisan Gardare vs The Sub Divisional Officer Baramati on 10 January, 2024

Author: M.M. Sathaye

Bench: Nitin Jamdar, M.M. Sathaye

                                     1   9. CPSt. 13638.23 with connected.doc

JPP


   IN THE HIGH COURT OF JUDICATURE AT BOMBAY
        CIVIL APPELLATE JURISDICTION

   CONTEMPT PETITION (ST.) NO. 13638 OF 2023

Shrirang Devram Gadadare                            ... Petitioner
      V/s.
The Sub-Divisional Officer, Baramati                ... Respondent

                                  with

  CONTEMPT PETITION (ST.) NO. 13657 OF 2023

Parvatibai Dnyanoba Lavange (deceased)              ... Petitioner
      V/s.
The Sub-Divisional Officer, Baramati                ... Respondent

                                  with

  CONTEMPT PETITION (ST.) NO. 13664 OF 2023

Jaysingh Kisan Gardare                              ... Petitioner
      V/s.
The Sub-Divisional Officer, Baramati                ... Respondent

                                  with

  CONTEMPT PETITION (ST.) NO. 24993 OF 2023

Babanrao Vithoba Pingale (deceased)                 ... Petitioner
     V/s.
The Sub-Divisional Officer, Baramati                ... Respondent




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                                      2   9. CPSt. 13638.23 with connected.doc

                   with
  CONTEMPT PETITION (ST.) NO. 25000 OF 2023


Kaluram Gujaba Gaddare                              ... Petitioner
     V/s.
The Sub-Divisional Officer, Baramati                ... Respondent

                   with
  CONTEMPT PETITION (ST.) NO. 25008 OF 2023

Rajaram Balu Kullal (deceased)                      ... Petitioner
      V/s.
The Sub-Divisional Officer, Baramati                ... Respondent

                       with
          CONTEMPT PETITION NO. 5 OF 2024

Shripati Bhiva Thakar (deceased)                    ... Petitioner
      V/s.
The Sub-Divisional Officer, Baramati                ... Respondent

                       with
         CONTEMPT PETITION NO. 6 OF 2024

Vithoba Ravaji Jadhav (deceased)                    ... Petitioner
     V/s.
The Sub-Divisional Officer, Baramati                ... Respondent

                       with
         CONTEMPT PETITION NO. 7 OF 2024

Baban Bahiru Londhe                                 ... Petitioner
     V/s.
The Sub-Divisional Officer, Baramati                ... Respondent

                                  with


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                                   3    9. CPSt. 13638.23 with connected.doc

          CONTEMPT PETITION NO. 8 OF 2024


Vaman Bala Bande                                  ... Petitioner
     V/s.
The Sub-Divisional Officer, Baramati              ... Respondent

                       with
         CONTEMPT PETITION NO. 9 OF 2024

Shivaji Baban Pingle                              ... Petitioner
      V/s.
The Sub-Divisional Officer, Baramati              ... Respondent

                       with
         CONTEMPT PETITION NO. 10 OF 2024

Sunil Kisan Gardare                               ... Petitioner
      V/s.
The Sub-Divisional Officer, Baramati              ... Respondent

                       with
         CONTEMPT PETITION NO. 11 OF 2024

Sonaba Gangadhar Khaladkar                        ... Petitioner
     V/s.
The Sub-Divisional Officer, Baramati              ... Respondent

                   with
  CONTEMPT PETITION (ST.) NO. 31990 OF 2023

Paraji Tulashiram Kullal (deceased)               ... Petitioner
       V/s.
The Sub-Divisional Officer, Baramati & Ors.       ... Respondents




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                                      4   9. CPSt. 13638.23 with connected.doc

                    with
   CONTEMPT PETITION (ST.) NO. 31991 OF 2023

Kerba Kondiba Pingale (deceased)                    ... Petitioner
     V/s.
The Sub-Divisional Officer, Baramati & Ors.         ... Respondents

                    with
   CONTEMPT PETITION (ST.) NO. 35619 OF 2023

Mahadeo Nama Pangarkar (deceased)                   ... Petitioner
     V/s.
The Sub-Divisional Officer, Baramati & Ors.         ... Respondents

Mr. R.N. Gite with Mr. Rohit D. Gorade for the Petitioners
Mr. B.V. Samant, Addl.G.P. with Ms. R.M. Shinde, AGP for the
Respondent - State in CPSt. 13638/23
Ms. Neha Bhide, 'B' Panel Counsel for the Respondent - State in
CPSt. 13657/23
Ms. N.M. Mehra, AGP for the Respondent - State in CPSt.
13664/23
Mr. B.V. Samant, Addl. G.P. with Ms. N.M. Mehra, AGP for
Respondent - State in CPSt. 24993/23, 25000/23, 25008/23,
25042/23, CP 5/24, 6/24, 7/24
Mr. B.V. Samant, Addl.G.P. with Mr. M.M. Pabale, AGP for
Respondent - State in CP 8/24
Ms. R.A. Salunkhe, AGP for the Respondent - State in CP 9/24
Mr. V.M. Mali, AGP for the Respondent - State in CP 10/24
Mr. S.H. Kankal, AGP for the Respondent - State in CP 11/24

                                   CORAM : NITIN JAMDAR &
                                          M.M. SATHAYE, JJ.

DATE : 10 JANUARY 2024

P.C. :-

5 9. CPSt. 13638.23 with connected.doc

Contempt Petition (St.) Nos. 31990, 31991 and 35619 of 2023 are not on today's board.

2. The Petitioners contend that the Respondents have committed contempt of the judgment and order passed by the Division Bench of this Court dated 1 March 2019 in Writ Petition No. 9267 of 2017 and other connected matters. The learned Counsel for the Petitioners states that the Respondents were directed to undertake certain actions specified therein within a period of one year and this time limit is not adhered to till date in the year 2024.

3. Before we proceed in the contempt jurisdiction, we give one opportunity to the Respondents to place before us their commitments regarding the completion of the proceedings as directed by this Court.

4. Stand over to 23 January 2024 under the caption "For Directions".

          M.M. SATHAYE, J.                    NITIN JAMDAR, J.





 

 
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