Good Value Financial Services Pvt. Ltd vs P And P Associates
2024 Latest Caselaw 491 Bom

Bombay High Court

Good Value Financial Services Pvt. Ltd vs P And P Associates on 9 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1                 21 sj 23-21 in comss 1477-19-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT NO.23 OF 2021
                                         IN
                       COMMERCIAL SUMMARY SUIT NO.1477 OF 2019

 Good Value Financial Services Private Limited                          ... Plaintiff
       Vs.
 P & P Associates                                                       ... Defendant

                                            -------

 Mr. Mikhail Behl with Mr. Nimish Gavali i/by Mr.Abhishek Adke,
 Advocates for the Plaintiff.
 Mr. Meet Vora i/by M/s Navdeep Vora Associates, Advocate for the
 Defendant.

                                         -------
                            CORAM :   ABHAY AHUJA, J.

                            DATE :    09 JANUARY, 2024.


 P.C. :

1. Both the learned counsel submit that the matter could not be settled

and therefore, the matter be proceeded with.

2. At the joint request of the learned counsel for the parties, list for

hearing of Summons for Judgment on 19th January, 2024.

                                                      (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                       1 of 1