Ivp Ltd vs Deepak Iron Stores
2024 Latest Caselaw 489 Bom

Bombay High Court

Ivp Ltd vs Deepak Iron Stores on 9 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1              25 sj 13-22 in comss 74-21-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                         SUMMONS FOR JUDGMENT NO.13 OF 2022
                                         IN
                        COMMERCIAL SUMMARY SUIT NO.74 OF 2021

  IVP Limited                                  ... Plaintiff
        Vs.
  Deepak Iron Stores                           ... Defendant

                                            -------

 Mr. Suyash More h/f Mr. Rahul Soman, Advocates for the Plaintiff.
 Mr. Ankit Rajput i/by Mr. Rutvij Bhatt, Advocates for the Defendant.

                                            -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    09 JANUARY, 2024.


 P.C. :

1. Both the learned counsel submit that the matter is being settled

and the Consent Terms are in the process of being signed and seeks some

accommodation.

2. Accordingly, list on 30th January, 2024 under the caption "For filing

Consent Terms/ Settlement".

                                                      (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                       1 of 1