Seth G. S. Medical College And Kem ... vs Rajan Keshav Rawool
2024 Latest Caselaw 486 Bom

Bombay High Court

Seth G. S. Medical College And Kem ... vs Rajan Keshav Rawool on 9 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                          1                        26 sj 14-23 in ss 5-23-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUMMONS FOR JUDGMENT NO.14 OF 2023
                                        IN
                            SUMMARY SUIT NO.5 OF 2023

 Seth G. S. Medical College and KEM Hospital
 Diamond Jubilee Society Trust                                   ... Plaintiff
       Vs.
 Rajan Keshav Rawool and anr.                                    ... Defendants

                                              -------

 Mr. Anoshak Daver i/by Mr. Abhishek Matkar, Advocates for the Plaintiff.
 Mr. Amogh K. Karandikar, Advocate for the Defendant No.1.
 Mr. Amol Joshi i/by Mr. Chetan Pawar, Advocates for the Defendant No.2.
                                  -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    09 JANUARY, 2024.


 P.C. :

1. The matter is briefly argued.

2. Mr. Daver, learned counsel for the Plaintiff seeks to file a rejoinder

to the reply filed on behalf of the Defendants. Learned counsel submits

that the rejoinder would be filed by 12th January, 2024.

3. Let the copy of the rejoinder be served on the other side as well.

4. List on 15th January, 2024.

                                                                 (ABHAY AHUJA, J.)


   Priya R. Soparkar                                                                         1 of 1