Dadarao Bhaurao Kolhe vs The State Of Maharashtra
2024 Latest Caselaw 485 Bom

Bombay High Court

Dadarao Bhaurao Kolhe vs The State Of Maharashtra on 9 January, 2024

Author: R. G. Avachat

Bench: R. G. Avachat

                                                          1              904APPLN4331.2023.odt

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                  BENCH AT AURANGABAD.

                                         904 CRIMINAL APPLICATION NO. 4331 OF 2023
                                                  IN APEALST/12247/2023

                                                    Dadarao Bhaurao Kolhe
                                                           VERSUS
                                                   The State Of Maharashtra
                                                               ...
                                          Mrs. Anagha V. Rotte, Advocate for Applicant
                                             Mr. S. D. Ghayal, APP for Respondent
                                                               ...

                                                              CORAM :    R. G. AVACHAT
                                                                                AND
                                                                         NEERAJ P. DHOTE, J.

                                                              DATED :    09TH JANUARY, 2024

                           PER COURT : -

1. This application is presented for suspension of substantive sentence imposed upon the applicant by the learned Additional Sessions Judge, Aurangabad, vide the Judgment and Order dated 05.07.2023 in Sessions Case No. 265 of 2018.

2. Heard learned advocate for the applicant.

3. Issue notice to the respondent. Learned APP waives service of notice for respondent/State.

4. Place the Application for hearing on 01st February, 2024.

                             [NEERAJ P. DHOTE]                                 [R. G. AVACHAT]
                                  JUDGE                                             JUDGE


                             SG Punde

Signed by: Sandeep Gulabrao Punde Designation: PS To Honourable Judge Date: 09/01/2024 18:56:02