T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Ors
2024 Latest Caselaw 365 Bom

Bombay High Court

T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Ors on 8 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                42. SJ 16-22 IN COMSS 134-21 @ IAL 26532-23 IN SJ 16-22.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO. 16 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO. 134 OF 2021

 T. Umashankar Shenava and Ors.                               ...Applicants
        V/s.
 Birla Arts Pvt. Ltd and Ors.                                 ...Respondents

                                      WITH
                  INTERIM APPLICATION (L) NO. 26532 OF 2023
                                    IN
                   SUMMONS FOR JUDGMENT NO. 16 OF 2022


 Dr. Abhinav Chandrachud with Ms. Simanthini Mohite, Ms. Mansi
 Patel, Mr. Jay Chheda and Ms. Shruthi Dandu i/b Ms. Mansi Patel for
 Plaintiff.
 Mr. Shrinivas Bobde, Ms. Mugdha Pande, Ms Kavita Dhanuka i/b Ms.
 Ekta Dal Dalvi for Defendants No. 1 to 15.


                               CORAM          :       ABHAY AHUJA, J.

                               DATE           :       8th JANUARY, 2024


 P.C. :


 .        This matter has been partly argued by Dr. Chandrachud on behalf

of the Plaintiff. For Dr. Chandrachud to continue his arguments,list on

15th January, 2024 at 2.30 p.m.

(ABHAY AHUJA, J.)