Grindwel Norton Ltd vs Harish Textile Engineers Ltd, ...
2024 Latest Caselaw 359 Bom

Bombay High Court

Grindwel Norton Ltd vs Harish Textile Engineers Ltd, ... on 8 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         1              43 sjl 39372-22 in comss 69-22-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION


                       SUMMONS FOR JUDGMENT (L) NO.39372 OF 2022
                                         IN
                         COMMERCIAL SUMMARY SUIT NO.69 OF 2022

 Grindwell Norton Limited                              ... Plaintiff
       Vs.
 Harish Textile Engineers Limited and ors.             ... Defendants

                                             -------

 Mr. Zain Mookhi i/by Mr. Rahul Karnik, Mr. Gaurav Agrawal and Mr.
 Devansh Lohiya, Advocates for the Plaintiff.
 Mr. Mujtaba Shaikh i/by Mr. Rajendra Rathod, Advocates for the
 Defendants.

                                             -------

                             CORAM :   ABHAY AHUJA, J.

                             DATE :    08 JANUARY, 2024.


 P.C. :

1. Both the learned counsel seek some accommodation in the matter.

At their joint request, list on 17th January, 2024.

                                                       (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                        1 of 1