Pathik Shyamsundar Gandotra vs Saumya Pathik Gandotra And Anr
2024 Latest Caselaw 353 Bom

Bombay High Court

Pathik Shyamsundar Gandotra vs Saumya Pathik Gandotra And Anr on 8 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                     33. IA 3130-23 in SSL 21444-23 @ SJ 21-23 in SSL.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                     INTERIM APPLICATION NO. 3130 OF 2023
                                      IN
                      SUMMARY SUIT (L) NO. 21444 OF 2023

 Pathik Shyamsundar Gandotra               ...Applicant
       V/s.
 Saumya Pathik Gandotra and Anr.           ...Respondents
                               WITH
             SUMMONS FOR JUDGMENT NO. 21 OF 2023
                                 IN
               SUMMARY SUIT (L) NO. 21444 OF 2023

 Mr. Karl Tamboly i/b Ms.Pooja Jalan for Applicant/Defendant.
 Mr. Samarth Maray with Ms. Vandana Shah i/b Vriddhi Pardasry for
 Respondent.
                         CORAM        :     ABHAY AHUJA, J.

                         DATE         :     8th JANUARY, 2024


 P.C. :


 .        Both the learned Counsel submit that the counseling is in

progress and the matter be suitably adjourned. Accordingly, list on 5th

February, 2024.

(ABHAY AHUJA, J.)