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Himanshu S/O Ganesh Pawar vs The State Of Maharashtra, Thr. The ...
2024 Latest Caselaw 2998 Bom

Citation : 2024 Latest Caselaw 2998 Bom
Judgement Date : 31 January, 2024

Bombay High Court

Himanshu S/O Ganesh Pawar vs The State Of Maharashtra, Thr. The ... on 31 January, 2024

Bench: Avinash G. Gharote, Mukulika Shrikant Jawalkar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
              BENCH AT NAGPUR
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5102 OF 2023
                              In
                        STAMP NO. OF

 Himanshu S/o Ganesh Pawar                       ....PETITIONER
             V/S
 The State Of Maharashtra, Thr. The Secretary,....RESPONDENT

Dept. Of Tribal Development, Mumbai And Others

GUNJAN R. KOTHARI for Petitioner for Respondent

CORAM : HON'BLE SHRI JUSTICE AVINASH G. GHAROTE & HON'BLE SMT. JUSTICE M. S. JAWALKAR, JJ DATE : 31st January, 2024 P.C. :

Shri G.R.Kothari Adv. for the petitioner. Mrs.S.S.Jachak Addl.GP for the respondent. CLOSED FOR JUDGMENT.

( FOR REGISTRAR JUDICIAL )

 
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