The Divisional Manager, Cholamandalam ... vs Yogesh Bhagwan Dighule And Others
2024 Latest Caselaw 2986 Bom

Bombay High Court

The Divisional Manager, Cholamandalam ... vs Yogesh Bhagwan Dighule And Others on 31 January, 2024

                                 1               interim stay 24 to 47.odt




        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                    BENCH AT AURANGABAD

            24. CIVIL APPLICATION NO. 1229 OF 2024
                               IN
                FIRST APPEAL NO. 342 OF 2024

   The Branch Managersaheb Future General Insurance Company
                                                ....Appellant
                           VERSUS

  Shahrukh Isak Momin Through His Next Friend Father Isak Rajjak
                       Momin And Another
                                                  .....Respondent
                               .....
     Advocate for Appellant : Mr. CHOUDHARI ABHIJIT G
                               .....

                             AND
           25. CIVIL APPLICATION NO. 1154 OF 2024
                            IN
            FIRST APPEAL NO. 343 OF 2024

       Divisional Manager, New India Assurance Company Ltd
                                                  ....Appellant
                             VERSUS

               Bhaskar Bhagwat Bansode And Others
                                                 .....Respondent
                                 .....
Advocate for Appellant : Mr. SHINDE MANOJ DHARMARAJ
                                ....

                            AND
               27 FIRST APPEAL NO. 346 OF 2024

   The Branch Managersaheb, Future General Insurance Company
                                                 ....Appellant
                            VERSUS

                  Babulal Abbas Shaikh And Ors
                                2                  interim stay 24 to 47.odt



                                                   .....Respondent
                               .....
Advocate for Appellant : Mr. CHOUDHARI ABHIJIT G
                               ....

                           AND

           29 CIVIL APPLICATION NO. 1185 OF 2024
                             IN
               FIRST APPEAL NO. 350 OF 2024

    The Divisional Manager, The New India Assurance Co Ltd
                                                ....Appellant
                            VERSUS

              Bharat Radhakisan Datir And Other
                                                   .....Respondent
                             .....
   Advocate for Appellant : Mr. CHOUDHARI ABHIJIT G
                             ....

                          AND
         34 CIVIL APPLICATION NO. 1117 OF 2024
                     IN FAST/411/2024

               Icici Lombard Ins Co Ltd Mumbai
                                                  ....Applicant
                          VERSUS

           Smt Kusmibai Suklal Pawara, And Others
                                               .....Respondent
                             .....
   Advocate for Applicant : Mr. CHOUDHARI ABHIJIT G
                             ......




                          AND
         36 CIVIL APPLICATION NO. 1124 OF 2024
                     IN FAST/421/2024
                                 3                interim stay 24 to 47.odt



  Cholamandalam Ms General Insurnace Company Ltd Through Its
                      Branch Manager
                                              ....Applicant
                          VERSUS

              Yasmin Irshad Khan Pathan And Others
                                                  .....Respondent
                               .....
     Advocate for Applicant : Mr. CHOUDHARI ABHIJIT G
                               ....
                               AND
          37 CIVIL APPLICATION NO. 1126 OF 2024
                        IN FAST/417/2024

The Divisional Manager, Cholamandalam Ms General Insurnace Co Ltd
                                                 ....Applicant
                             VERSUS

               Yogesh Bhagwan Dighule And Others
                                                   .....Respondent
                               .....
     Advocate for Applicant : Mr. CHOUDHARI ABHIJIT G
                                 .....

                             AND
            47 CIVIL APPLICATION NO. 1171 OF 2024
                       IN FAST/487/2024

            Branch Manager, Oriental Insurance Co.ltd
                                                 ....Applicant
                            VERSUS

       Dnyaneshwar Harinarayan Bhati - Jasbhati And Otehrs
                                                  .....Respondent
                                  .....
Advocate for Applicant : Mr. GOYANKA MUKESH KAMALKISHOR
                               .....


                            CORAM : S. G. MEHARE, J.

DATE : 31.01.2024 4 interim stay 24 to 47.odt

PER COURT :

1. Issue notice to the respondents, returnable on 21.02.2024.

2. The learned AGP waives service of notice for respondent State.

3. The appellants are ready to deposit entire compensation amount

as per the impugned award. They should deposit entire amount of

compensation along with interest in this Court within a period of four

weeks from today.

4. Meantime there shall be no execution of the impugned

judgment and award .

( S. G. MEHARE ) JUDGE

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