Citation : 2024 Latest Caselaw 2921 Bom
Judgement Date : 31 January, 2024
Board Sr.No.:-4
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
EXECUTION APPLICATION NO. 1371 OF 2015
Modern India Ltd. And 3 Ors. ....PETITIONER
V/S
Financial Technologies (i) Ltd. And 37 Ors, And
....RESPONDENT
Yathuri Associates And 2 Ors.(third Party Notices)
WITH CHAMBER SUMMONS LODGING NO. 1054 OF 2015 In EXECUTION APPLICATION 1372 OF 2015
Modern India Ltd. And 3 Ors. ....PETITIONER V/S Financial Technologies (india) Ltd. And 37 Ors ....RESPONDENT And Swastik Overseas Corporation And 3 Ors(thr.par.n
WITH CHAMBER SUMMONS LODGING NO. 1053 OF 2015 In EXECUTION APPLICATION 1373 OF 2015
Modern India Ltd. And 3 Ors. ....PETITIONER V/S Financial Technologies And 37 Ors. And Aastha....RESPONDENT Minmet India Pvt. Ltd. And 3 Ors.(third Party Notices
WITH CHAMBER SUMMONS NO. 693 OF 2016 In EXECUTION APPLICATION 1371 OF 2015
Modern India Ltd. And 3 Ors. ....PETITIONER V/S Financial Technologies (india) Limited And 37....RESPONDENT Ors. And Yathuri Associates
WITH CHAMBER SUMMONS NO. 695 OF 2016 In EXECUTION APPLICATION 1373 OF 2015
Modern India Ltd. And 3 Ors. ....PETITIONER V/S Financial Technologies (india) Limited And 37....RESPONDENT Ors. And Astha Minmet India Pvt. Ltd.
WITH CHAMBER SUMMONS NO. 694 OF 2016 In EXECUTION APPLICATION 2096 OF 2015
Modern India Ltd And 3 Ors ....PETITIONER V/S Financial Technologies (india)ltd And 37 Ors ....RESPONDENT And Juggernaut Projects Ltd And(third Party Notices)
WITH EXECUTION APPLICATION NO. 1372 OF 2015
Modern India Ltd. And 3 Ors. ....PETITIONER
V/S Financial Technologies (india) Ltd. And 37 Ors ....RESPONDENT And Swastik Overseas Corporation And 3 Ors(thr.par.n
WITH EXECUTION APPLICATION NO. 1373 OF 2015
Modern India Ltd. And 3 Ors. ....PETITIONER V/S Financial Technologies And 37 Ors. And Aastha....RESPONDENT Minmet India Pvt. Ltd. And 3 Ors.(third Party Notices
WITH CHAMBER SUMMONS NO. 693 OF 2016 In EXECUTION APPLICATION 1371 OF 2015
Modern India Ltd. And 3 Ors. ....PETITIONER V/S Financial Technologies (india) Limited And 37....RESPONDENT Ors. And Yathuri Associates
Adv. Nimeet Sharma a/w Adv. Jalpa Shah i/b MZM Legal LLP for Judgment Debtor - NSEL Mr. Aman Sadiwala M/s Rashmikant and Partners for Plaintiff in S/173/2014 Mr. D.S. Choudhari Deputy Sheriff is present.
CORAM : HON'BLE SHRI JUSTICE R. I. CHAGLA J DATE : 31st January, 2024
P.C. :
S. O. to 07/02/2024 .
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