T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Ors
2024 Latest Caselaw 2806 Bom

Bombay High Court

T Umashanker Shenava And 3 Others vs Birla Arts Pvt. Ltd. And 14 Ors on 30 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                          1. SJ 16-22 @ IAL 26532-23.doc


                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     ORDINARY ORIGINAL CIVIL JURISDICTION

                  SUMMONS FOR JUDGMENT NO. 16 OF 2022
                                 IN
                 COMMERCIAL SUMMARY SUIT NO. 134 OF 2021

 T. Umashanker Shenava and Ors.                          ...Plaintiffs
        V/s.
 Birlal Arts Pvt. Ltd and Ors.                           ...Defendants

                  INTERIM APPLICATION (L) NO. 26532 OF 2023

 Mr. Joy Chheda (through VC) i/b Ms. Mansi Patel, for the Plaintiffs
 Ms. Ekta R. Dalvi for the Defendants.

                               CORAM      :         ABHAY AHUJA, J.

                               DATE       :         30th JANUARY, 2024


 P.C. :

1. When the matter is called out, both the learned Counsel submit

that in view of the suit valuation, the matter has found place in the list

of matters likely to be transferred to the City Civil Court at Bombay.

2. Registry to verify and act accordingly.

(ABHAY AHUJA, J.)