Krishnaping Minerals Private Limited vs Lakshmi Cement And Ceramics Industries ...
2024 Latest Caselaw 2804 Bom

Bombay High Court

Krishnaping Minerals Private Limited vs Lakshmi Cement And Ceramics Industries ... on 30 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                         1   p1 ss 14-23 with sj 18-23 in ss 14-23-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          ORIGINAL ORDINARY CIVIL JURISDICTION

                               SUMMARY SUIT NO.14 OF 2023

 Krishnaping Minerals Private Limited                               ... Plaintiff
       Vs.
 Lakshmi Cement and Ceramics Industries Limited                     ... Defendant

                                 WITH
               SUMMONS FOR JUDGMENT NO.18 OF 2023
                                    IN
                   SUMMARY SUIT NO.14 OF 2023
                                  -------
 Mr. Yashaswi Pande i/by Mr. Pranav Avhad, Advocates for the Plaintiff.
 Mr. Shubham Mhatre, Advocate for the Defendant.
                                  -------
                  CORAM : ABHAY AHUJA, J.

DATE : 30 JANUARY, 2024. P.C. :

Not on board. Mentioned.

1. Mr. Shubham Mhatre, learned counsel appears for the Plaintiff and

seeks some more time to file rejoinder in the Summons for Judgment. Ms.

Yashaswi Pande, learned counsel for the Plaintiff has no objection, if some

time is granted.

2. Let the rejoinder be filed by 6 th February, 2024 with copy to the

other side.

3. List as per schedule on 7th February, 2024.

(ABHAY AHUJA, J.)

Priya R. Soparkar 1 of 1