Kunal Kamra vs Union Of India
2024 Latest Caselaw 276 Bom

Bombay High Court

Kunal Kamra vs Union Of India on 5 January, 2024

Bench: G.S. Patel, Neela Gokhale

                                                                         1-OSWPL-9792-2023+.DOC




                                                                                                  Shephali



                          IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 ORDINARY ORIGINAL CIVIL JURISDICTION
                                       WRIT PETITION (L) NO. 9792 OF 2023


                       Kunal Kamra                                                      ...Petitioner
                              Versus
                       State of Maharashtra & Ors                                   ...Respondents

                                                      WITH
                                      WRIT PETITION (L) NO. 14955 OF 2023
                                                      WITH
                                INTERIM APPLICATION (L) NO. 17704 OF 2023
                                                        IN
                                      WRIT PETITION (L) NO. 14955 OF 2023

                       Editors Guild of India                                            ...Petitioner
                              Versus
                       State of Maharashtra & Ors                                   ...Respondents
SHEPHALI
SANJAY
MORMARE
                                                      WITH
Digitally signed by
SHEPHALI
SANJAY
MORMARE
Date: 2024.01.09
                                          WRIT PETITION NO. 7953 OF 2023
17:21:26 +0530


                                        (CIVIL APPELLATE JURISDICTION)

                       Association of India Magazines                                    ...Petitioner
                             Versus
                       Union of India & Ors                                         ...Respondents


                       Ms Arti Raghavan, with Vrinda Bhandari, Gayatri Malhotra,
                            Abhinav Sekhri & Tanmay Singh, i/b Meenaz Kakalia, for the


                                                        Page 1 of 2
                                                     5th January 2024


                      ::: Uploaded on - 09/01/2024                      ::: Downloaded on - 28/01/2024 22:09:41 :::
                                                        1-OSWPL-9792-2023+.DOC




      Petitioner in WPL/9792/2023.
 Mr Tushar Mehta, Solicitor General, (appeared online) with
      Devang Vyas, Additional Solicitor General, Rajat Nair, Gaurang
      Bhushan, Aman Mehta, DP Singh, Savita Ganoo, Anusha
      Amin, Vaishnavi, Bhuvanesh Kumar, Additional Secretary,
      Vikram Sahay, Diretor & Ritesh Kumar Sahu, Scientist D, for
      the Respondent-UoI in all matters.


                               CORAM      G.S. Patel &
                                          Neela Gokhale, JJ.

                               DATED:     5th January 2024
 PC:-

1. List these matters for pronouncement of Judgment on 15th January 2024.

2. Mr Mehta agrees that the previous statement will continue.

(Neela Gokhale, J) (G. S. Patel, J)

5th January 2024