Housing Development Finance ... vs Solaris Development Private Limited ...
2024 Latest Caselaw 2628 Bom

Bombay High Court

Housing Development Finance ... vs Solaris Development Private Limited ... on 29 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                        1               20 sj 19-21 in comss 46-21-os.doc


                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                           ORDINARY ORIGINAL CIVIL JURISDICTION

                          SUMMONS FOR JUDGMENT NO.19 OF 2021
                                          IN
                         COMMERCIAL SUMMARY SUIT NO.46 OF 2021

 Housing Development Finance Corporation Limited ... Plaintiff
        Vs.
 Solaris Developers Private Limited and anr.     ... Defendants

                                    -------
 Mr. Nikhil Rajani i/by M/s V. Deshpande and Company, Advocate for the
 Plaintiff.
 Mr. Mayank Bagla i/by Mr. Puneet Gogad, Advocates for the Defendants.
                                    -------

                            CORAM :   ABHAY AHUJA, J.

                            DATE :    29 JANUARY, 2024.


 P.C. :

1. Mr. Rajani, learned counsel appears for the Plaintiff and seeks

some more time to take out an Interim Application in terms of order

dated 4th December, 2023. Mr. Bagla, learned counsel for the Defendants

has no objection.

2. Accordingly, list on 4th March, 2024.

                                                    (ABHAY AHUJA, J.)




   Priya R. Soparkar                                                                     1 of 1