Sumit Neeraj Dilipkumar Jaiswal vs Sujata Amarish Jaiswal And Others
2024 Latest Caselaw 2489 Bom

Bombay High Court

Sumit Neeraj Dilipkumar Jaiswal vs Sujata Amarish Jaiswal And Others on 25 January, 2024

           IN THE JUDICATURE OF HIGH COURT AT BOMBAY
                      BENCH AT AURANGABAD

               973 WRIT PETITION NO. 11821 OF 2023

                  SUMIT NEERAJ DILIPKUMAR JAISWAL
                                   VERSUS
                SUJATA AMARISH JAISWAL AND OTHERS
                                     ...
      Advocate for the Petitioner : Mr. S.V.Suryawanshi h/f Darshan
                              Lalitkumar Palod
       Advocate for Respondents No.2 and 4: Ms. Sunita D. Shelke
                                     ...

                                   CORAM : ARUN R. PEDNEKER, J.

Dated : January 25, 2024 PER COURT :-

1. Part Heard.

2. List the petition on 20/02/2024.

3. The Advocates for respective parties are requested to prepare

brief synoptical notes comprising of the list of dates, issues involved in

the matter and the submissions to be canvassed, along with list of

Judgments.

( ARUN R. PEDNEKER, J. )

vj gawade/-.