Richard Misquitta vs Gertie Prabhu Wd/O.Late V.M.Prabhu And ...
2024 Latest Caselaw 2484 Bom

Bombay High Court

Richard Misquitta vs Gertie Prabhu Wd/O.Late V.M.Prabhu And ... on 25 January, 2024

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                                                             5 - WP 5270 OF 2005.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                       CIVIL APPELLATE JURISDICTION
                       WRIT PETITION NO. 5270 OF 2005

Richard Misquitta                                       ..... Petitioner

          VERSUS

Gertie Prabhu & Ors.                                    ...... Respondents

Ms.Lipika Biswas for the Petitioner.

Mr.Akhilesh Adhav i/b. Ms.Anjali Helekar for the Respondents.
                                         CORAM: RAJESH S. PATIL, J.

                                         DATE    : 25 JANUARY, 2024

P.C. :-

Place this matter in the final hearing board as per its turn.

2. The parties are directed to file a short synopsis, proposition

of law and the judgments on which they rely upon before the

next date of the hearing.

[RAJESH S. PATIL, J.]