Ram And Co vs Syrian Chunawala
2024 Latest Caselaw 2396 Bom

Bombay High Court

Ram And Co vs Syrian Chunawala on 25 January, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                  Board Sr.No.:-2

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

             COMMERCIAL SUIT NO. 604 OF 2017

 Pcc Infrastructure Pvt Ltd               ....PETITIONER
              V/S
 Syrian Chunawala                       ....RESPONDENT

WITH COMMERCIAL SUIT NO. 606 OF 2017

Ram And Co. ....PETITIONER V/S Syrian Chunawala ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 1914 OF 2024 In Commercial Suit 604 OF 2017

Avant Infra Oshiwara Pvt. Ltd. ....PETITIONER V/S Pcc Infrastructure Pvt. Ltd. ....RESPONDENT

WITH INTERIM APPLICATION LODGING NO. 26977 OF 2023 In Commercial Suit 604 OF 2017

Shirin Zikar Abdulla Chunawala ....PETITIONER V/S Pcc Infrastructure Pvt. Ltd ....RESPONDENT

Mr. Dipan Merchant, Senior Advocate a/w. Mr. Gaurav Jangle and Mr. Mithilesh Chalke, Mr. Varun Shah and Ms. Nigel Quraishy i/by. I.V. Merchant & Co for Plaintiff in Com. Suit No. 604 of 2017 and Com. Suit No. 606 of 2017.

Mr. Aseem Naphade a/w. Ms. Nishtha Malik and Ms. Sonali Kochar i/by. NAS Legal, Advocates for Defendants AND for Applicant in IAL/26977/2023 and IAL/26503/2023.

Mr. Akshay Pawar for the Applicants in IA (L) No. 21593 of 2023 in Com. Suit No. 604 of 2017 and IA (L) No. 21594 of 2023 in Com. Suit No. 606 of 2017.

Mr. Anil Sakhare, Senior Advocate a/w. Mr. Rahul Pandey a/w. Mr. Shailendra Singh i/by. Mr. Ismail Shaikh for Applicant in IAL/1914/2024 and IAL/1903/2024.

To be listed for Pronouncement of Order on 31-01-2024.

        CORAM :                HON'BLE SMT. JUSTICE BHARATI DANGRE
                               J
        DATE :                 25th January, 2024
 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( ASSOCIATE )