Citation : 2024 Latest Caselaw 2245 Bom
Judgement Date : 24 January, 2024
1 30 comss 70-23 with sjl 943-24 with ial 28357-23 with ial 26890-23-os.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL SUMMARY SUIT NO.70 OF 2023
WITH
SUMMONS FOR JUDGMENT (L) NO.943 OF 2024
IN
COMMERCIAL SUMMARY SUIT NO.70 OF 2023
WITH
INTERIM APPLICATION (L) NO.28357 OF 2023
IN
COMMERCIAL SUMMARY SUIT NO.70 OF 2023
WITH
INTERIM APPLICATION (L) NO.26890 OF 2023
IN
COMMERCIAL SUMMARY SUIT NO.70 OF 2023
Ganges Leasing and Financing Company Private Limited ... Plaintiff
Vs.
M/s Vijay Associates (Wadhwa) and ors. ... Defendants
-------
Mr. Ram Upadhyay with Mr. Anuj Pande i/by M/s Law Competere
Consultus, Advocates for the Plaintiff.
Mr. Karan Bhide with Mr. Abinash Pradhan, Mr. Garima Agrawal and Mr.
Yash Dedhia i/by M/s Wadia Ghandy and Company, Advocates for the
Defendants and for the Applicants in IAL No. 28357 of 2023.
-------
CORAM : ABHAY AHUJA, J.
DATE : 24 JANUARY, 2024. P.C. :
1. Both the learned counsel submit that the valuation of the matter is
below Rs.10 crores and the matter is listed in the matters likely to be
Priya R. Soparkar 1 of 2
2 30 comss 70-23 with sjl 943-24 with ial 28357-23 with ial 26890-23-os.doc
transferred to the Bombay City Civil Court, the appointed date being 28 th
January, 2024.
2. Accordingly, Registry to take the necessary steps.
(ABHAY AHUJA, J.)
Priya R. Soparkar 2 of 2
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