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Ganges Leasing And Finance Co Pvt Ltd ... vs Vijay Associates ( Wadhwa )
2024 Latest Caselaw 2244 Bom

Citation : 2024 Latest Caselaw 2244 Bom
Judgement Date : 24 January, 2024

Bombay High Court

Ganges Leasing And Finance Co Pvt Ltd ... vs Vijay Associates ( Wadhwa ) on 24 January, 2024

Author: Abhay Ahuja

Bench: Abhay Ahuja

 1                        30 comss 70-23 with sjl 943-24 with ial 28357-23 with ial 26890-23-os.doc


                         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                             ORDINARY ORIGINAL CIVIL JURISDICTION

                           COMMERCIAL SUMMARY SUIT NO.70 OF 2023
                                            WITH
                         SUMMONS FOR JUDGMENT (L) NO.943 OF 2024
                                             IN
                           COMMERCIAL SUMMARY SUIT NO.70 OF 2023
                                            WITH
                          INTERIM APPLICATION (L) NO.28357 OF 2023
                                             IN
                           COMMERCIAL SUMMARY SUIT NO.70 OF 2023
                                            WITH
                          INTERIM APPLICATION (L) NO.26890 OF 2023
                                             IN
                           COMMERCIAL SUMMARY SUIT NO.70 OF 2023

 Ganges Leasing and Financing Company Private Limited ... Plaintiff
      Vs.
 M/s Vijay Associates (Wadhwa) and ors.               ... Defendants
                                 -------

 Mr. Ram Upadhyay with Mr. Anuj Pande i/by M/s Law Competere
 Consultus, Advocates for the Plaintiff.
 Mr. Karan Bhide with Mr. Abinash Pradhan, Mr. Garima Agrawal and Mr.
 Yash Dedhia i/by M/s Wadia Ghandy and Company, Advocates for the
 Defendants and for the Applicants in IAL No. 28357 of 2023.
                                   -------

                                CORAM :         ABHAY AHUJA, J.
                                DATE :          24 JANUARY, 2024.


 P.C. :


1. Both the learned counsel submit that the valuation of the matter is

below Rs.10 crores and the matter is listed in the matters likely to be

Priya R. Soparkar 1 of 2

2 30 comss 70-23 with sjl 943-24 with ial 28357-23 with ial 26890-23-os.doc

transferred to the Bombay City Civil Court, the appointed date being 28 th

January, 2024.

2. Accordingly, Registry to take the necessary steps.




                                                              (ABHAY AHUJA, J.)




     Priya R. Soparkar                                                                             2 of 2



 

 
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