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Rajaram Baburao Chaure vs Hariram Baburao Ukarle
2024 Latest Caselaw 2090 Bom

Citation : 2024 Latest Caselaw 2090 Bom
Judgement Date : 23 January, 2024

Bombay High Court

Rajaram Baburao Chaure vs Hariram Baburao Ukarle on 23 January, 2024

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                        BENCH AT AURANGABAD

                   909 WRIT PETITION NO. 861 OF 2024

Rajaram Baburao Chaure                       ....Petitioner

       VERSUS

Hariram Baburao Ukarle                       .....Respondent
                                   .....
                 Advocate for the Petitioner : Mr. More P. P.
                Advocate for Respondent : Mr. T. M. Venjane
                                    .....


                     CORAM        : ARUN R. PEDNEKER, J.
                     Dated        : January 23, 2024


PER COURT :-


1. Advocate for respective parties are requested to file brief synoptical notes, issues involved in the matter, the submissions to be canvassed and the judgments on which they wish to rely.

2. List the matter on 30.1.2024.

( ARUN R. PEDNEKER, J. )

ssc/

 
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