Dharamraj Apparao Patte And Another vs Sitaram Maruti Jadhav And Others
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Bombay High Court

Dharamraj Apparao Patte And Another vs Sitaram Maruti Jadhav And Others on 23 January, 2024

               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                    949 WRIT PETITION NO. 6571 OF 2015

                     Dharamraj Apparao Patte And Another
                              ....Petitioner
                                  VERSUS

                       Sitaram Maruti Jadhav And Others
                               .....Respondent
                                      .....
             Advocate for the Petitioner : Mr. M.M. Patil (Beedkar)
       Advocate for Respondents 1 to 3 : Mr. Mayur Subhedar h/f. Mr. C.V.
                                   Dharurkar
                                       .....

                      CORAM        : ARUN R. PEDNEKER, J.

                      Dated        : January 23, 2024


PER COURT :-

1. Advocate for respective parties are requested to prepare brief synoptical notes, issues involved in the matter, the submissions to be canvassed and the judgments on which they wish to rely.

2. List the matter on 6.2.2024.

( ARUN R. PEDNEKER, J. )

ssc/