Rajendra Appa Patil vs Subhash Gopaldas Gujrati And Ors
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Bombay High Court

Rajendra Appa Patil vs Subhash Gopaldas Gujrati And Ors on 23 January, 2024

              IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         BENCH AT AURANGABAD

                   955 WRIT PETITION NO. 3462 OF 2019
                                   WITH
                   CIVIL APPLICATION NO. 15012 OF 2023
                             IN WP/3462/2019

Subhash Gopaldas Gujrati And Another             ....Petitioner

       VERSUS

Rajendra Appa Patil And Others                   .....Respondent
                                     .....
        Advocate for the Petitioner : Mr. A.S. Jadhav h/f. Mr. P.R. Mr.
                               Katneshwarkar
             Advocate for Respondent 1 : Mr. M.M. Bhokrikar
                                      .....


                        CORAM        :          ARUN R. PEDNEKER, J.

                         Dated       :             January 23, 2024


PER COURT :-


1.     Heard substantially.

2. Advocate for respective parties are requested to file brief synoptical notes, issues involved in the matter, the submissions to be canvassed and the judgments on which they wish to rely.

3. List the matter on 6.2.2024.

4. Interim relief, if any, to continue till then.

( ARUN R. PEDNEKER, J. )

ssc/