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Shri. Shailesh Vishwanath Jambhale vs The General Manager, State Bank Of India ...
2024 Latest Caselaw 2084 Bom

Citation : 2024 Latest Caselaw 2084 Bom
Judgement Date : 23 January, 2024

Bombay High Court

Shri. Shailesh Vishwanath Jambhale vs The General Manager, State Bank Of India ... on 23 January, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

                                                                                 Board Sr.No.:-8

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

               WRIT PETITION NO. 14373 OF 2018

 Shri. Shailesh Vishwanath Jambhale                      ....PETITIONER
              V/S
 The General Manager, State Bank Of India              ....RESPONDENT

,bandra E And Ors

Mr. Vilas B Tapkir a/w Ms. Mrunmayi Khambete for the Petitioner Mr. Advait Vajaratkar a/w Mr. Abhijeet Joshi for Respondent No.1, Ms. Varsha Sawant for Respondent No.2

CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE JITENDRA SHANTILAL JAIN, JJ DATE : 23rd January, 2024 P.C. :

Arguments are concluded. Judgment/ order is reserved.

( FOR REGISTRAR JUDICIAL - I )

 
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