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Mrs. Benvemitta Lam And Ors vs Mr. Clemant Vincent Saldanha (Since ...
2024 Latest Caselaw 2080 Bom

Citation : 2024 Latest Caselaw 2080 Bom
Judgement Date : 23 January, 2024

Bombay High Court

Mrs. Benvemitta Lam And Ors vs Mr. Clemant Vincent Saldanha (Since ... on 23 January, 2024

KVM

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                                                           902 - CRA 827 OF 2011.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
             CIVIL REVISION APPLICATION NO. 827 OF 2011

Benvemitta Lam & Anr.                                   ..... Applicants

          VERSUS

Clemant Vincent Saldanha, (since Decd)
Smt. Lilian Clemant Saldanha (deleted)
Sheryl D'Souza & Ors.                                   ..... Respondents

Mr.Nihar Chitre, i/b. Ms.Meenakshi Dhanuka for the Applicants.

Ms.Evanta A.Gonsalves a/w. Mr.Reyden L.Gonsalves for the
Respondents.

                                         CORAM: RAJESH S. PATIL, J.
                                         DATE    : 23 JANUARY, 2024

P.C. :-

By consent of parties, stand over to 26 February, 2024 at

2.30.p.m.

2. The parties are at liberty to file a short synopsis,

proposition of law and the judgments on which they rely upon.

[RAJESH S. PATIL, J.]

 
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