Manglaben Harishankar Rawal vs Shri. Parimal Ramanlal Trivedi
2024 Latest Caselaw 2079 Bom

Bombay High Court

Manglaben Harishankar Rawal vs Shri. Parimal Ramanlal Trivedi on 23 January, 2024

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                                                            7 - WP 7743 OF 2017.doc


           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
                       WRIT PETITION NO. 7743 OF 2017
Manglaben Harishankar Rawal                             ..... Petitioner
     VERSUS
Parimal Ramanlal Trivedi                                ...... Respondent
None for the Petitioner.
None for the Respondents.
                                         CORAM: RAJESH S. PATIL, J.

                                         DATE    : 23 JANUARY, 2024

P.C. :-

This writ petition is pending for admission from the year

2017.

2. Writ petition challenges the impugned judgment and order

dated 9 March, 2017 passed by the Small Causes Court, Bandra

Division, Mumbai.

3. On 16 January, 2024 when the matter was called out, none

appeared for the petitioner. Even today when the matter was

called out, nobody appears for the petitioner.

4. Hence, as a matter of last chance, matter to come up on

board on 6 February, 2024 under the caption of 'dismissal'.

[RAJESH S. PATIL, J.]